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SC Issues Notice on Plea Seeking Establishment of Media Tribunal to Regulate Media - (25 Jan 2021)

MEDIA AND COMMUNICATION

Supreme Court has issued notice on a petition filed by Film Producer Nilesh Navalakha seeking establishment of an independent, regulatory 'Media Tribunal' to hear and expeditiously adjudicate complaints of violation of programme code against media, filed by viewers/ citizens.

Tags : SUPREME COURT   MEDIA TRIBUNAL  

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