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CCI Nods for Sun Life’s Acquisition in BSLI - (01 Feb 2016)

Competition Commission of India (CCI) has given approval to Sun Life's acquisition of 23% more stake in Birla Sun Life Insurance (BSLI), a joint venture between Aditya Birla Nuvo and Sun Life Financial.

Tags : COMPETITION COMMISSION OF INDIA   SUN LIFE   BIRLA SUN LIFE INSURANCE  

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