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Karnataka HC Rejects MML Plea to Add Counter Claim to Petition of JSW Steel Ltd. - (25 Jan 2021)

CIVIL

Karnataka High Court has rejected a Mysore Minerals Ltd (MML) plea to add a counterclaim of about Rs 1,172.79 Crores to a petition of JSW Steel Ltd, which is seeking a refund of about Rs 272 Crores from the state-owned company.

Tags : KARNATAKA HIGH COURT   MYSORE MINERALS LTD   JSW STEEL LTD.  

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