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CCI Urges Govt to Ensure Adequate 5G Airwaves to be Auctioned at Affordable Rates - (25 Jan 2021)

MRTP/ COMPETITION LAWS

Competition Commission of India (CCI) has urged the government to ensure adequate 5G airwaves are auctioned at affordable rates amid acute financial stress in the debt-laden telecom sector.

Tags : COMPETITION COMMISSION OF INDIA   AUCTION OF 5G AIRWAVES  

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