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OHCHR Urges Indian Government to Release Bhima Koregaon Activists - (25 Jan 2021)

HUMAN RIGHTS

Office of the High Commissioner for Human Rights (OHCHR) of the United Nations has urged the Indian government to release the activists who are in prison for the 2018 Bhima Koregaon case, “at the very least on bail”.

Tags : OFFICE OF THE HIGH COMMISSIONER FOR HUMAN RIGHTS   BHIMA KOREGAON ACTIVISTS  

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