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SC Refuses to Recall Order Rejecting Vedanta's Interim Plea to Reopen Sterlite Plant - (25 Jan 2021)

CIVIL

Supreme Court has refused to recall its order rejecting Vedanta's interim plea to reopen its Sterlite Copper smelting plant at Thoothukudi, Tamil Nadu till the pendency of the appeal.

Tags : SUPREME COURT   STERLITE PLANT  

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