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Allahabad HC Seeks State's Response on Plea Alleging Severe Deterioration of Water Quality - (25 Jan 2021)

ENVIRONMENT

Allahabad High Court has sought responses from various State authorities in Uttar Pradesh with respect to protection of river Ganga and the steps taken by it to ensure that the water quality of the river is not deteriorated.

Tags : ALLAHABAD HIGH COURT   WATER QUALITY OF GANGA RIVER  

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