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Telangana HC: Police Cannot Visit Residence of ‘Rowdy Sheeter’ During Late Night Hours - (25 Jan 2021)

CRIMINAL

Telangana High Court has held that Police cannot visit the residence of a 'Rowdy Sheeter' during late night hours as it amounts to intruding into his privacy.

Tags : TELANGANA HIGH COURT   POLICE   ‘ROWDY SHEETER’  

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