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Delhi High Court Orders Seizure, Rehabilitation of Hippo from Asiad Circus - (25 Jan 2021)

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Delhi High Court has directed the Delhi Society for Prevention of Cruelty to Animals to seize a hippopotamus from Asiad Circus with the help of Delhi police and to transfer the animal to the zoo nearest to the location of seizure. The Court has also directed the issue of non-bailable warrant to the circus owner for compulsory appearance.

Tags : DELHI HIGH COURT   SEIZURE OF HIPPOPOTAMUS FROM ASIAD CIRCUS  

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