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Allahabad HC Dismisses Plea by Hindu Mahasabha Leader for Quashing FIR and Stay of Arrest - (25 Jan 2021)

CRIMINAL

Allahabad High Court has dismissed a writ petition filed by Ashok Kumar Pandey, Hindu Mahasabha Leader from Aligarh praying for quashing of a First Information Report filed against him for his communal remarks against Aligarh Muslim University (AMU) and its founder Sir Saiyed Ahmad, resulting in hurting religious feelings of a community and spreading hatred between religious groups.

Tags : ALLAHABAD HIGH COURT   ASHOK KUMAR PANDEY  

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