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Jharkhand HC Sets Aside 2019 Advertisement Giving Retrospective Application to EWS Reservation - (25 Jan 2021)

SERVICE

Jharkhand High Court has set aside a 2019 advertisement published by the Jharkhand Public Service Commission giving retrospective application to the 10% Economically Weaker Section (EWS) reservation by way of merging the earlier vacancies of the year 2013 and 2015 with those arising after the implementation of the said reservation in 2019.

Tags : JHARKHAND HIGH COURT   ADVERTISEMENT GIVING RETROSPECTIVE APPLICATION TO EWS RESERVATION  

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