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Bombay HC Refuses to Interfere with Ex-BARC CEO Partho Dasgupta's Transfer to Taloja Jail - (25 Jan 2021)

CRIMINAL

Bombay High Court has refused to intervene and grant relief to ex- Broadcast Audience Research Council (BARC) CEO Partho Dadgupta, accused in the TRP Scam, while he was being shifted from the state run JJ Hospital to the Taloja Central Prison.

Tags : BOMBAY HIGH COURT   PARTHO DASGUPTA  

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