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Gauhati HC Issues Notice in Plea on Non-Implementation of Schemes in Nagaland - (22 Jan 2021)

CIVIL

Gauhati High Court has issued notice to Union Of India, State of Nagaland and others in a plea filed by the petitioner-Society (Global Trust Club) raising an issue pertaining to non-implementation of schemes such as Swachh Bharat Mission in the State of Nagaland.

Tags : GAUHATI HIGH COURT   NON-IMPLEMENTATION OF SCHEMES IN NAGALAND  

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