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Kerala HC Dismisses Plea by Man for Release of 21-Year Old from Parent’s Custody - (22 Jan 2021)

CIVIL

Kerala High Court has dismissed a habeas corpus petition filed by a man claiming to be a 'spiritual guru' seeking release of a 21-year old woman, who is said to be his 'spiritual live-in partner', from the custody of her parents.

Tags : KERALA HIGH COURT   PARENT’S CUSTODY  

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