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Karnataka HC Expresses Doubts About Members Appointed for Great Indian Bustard - (22 Jan 2021)

CIVIL

Karnataka High Court has expressed doubts about members appointed by the state government in the advisory committee formed for development and upliftment of Great Indian Bustard, (GIB) in the State, may not be experts in the field.

Tags : KARNATAKA HIGH COURT   GREAT INDIAN BUSTARD  

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