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SC Issues Notice to Amazon on Plea Seeking Ban on Indian Web Series ‘Mirzapur’ - (22 Jan 2021)

MEDIA AND COMMUNICATION

Supreme Court has issued notice to Amazon Prime Video, Central Government, and Excel Entertainment, producer of the show, in a plea seeking for ban on the Indian web series, "Mirzapur".

Tags : SUPREME COURT   ‘MIRZAPUR’  

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