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SEBI Imposes a Fine on M/s Asit C Mehta Investment Intermediaries Ltd. - (22 Jan 2021)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) has imposed a fine of Rs. 27 lakhs on M/s Asit C Mehta Investment Intermediaries Ltd. for a series of violations, including misuse of clients’ funds.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   M/S ASIT C MEHTA INVESTMENT INTERMEDIARIES LTD.  

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