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SC Grants Bail to Kannada Actress Ragini Dwivedi in Sandalwood Drug Case - (21 Jan 2021)

CRIMINAL

Supreme Court has granted bail to Kannada actor Ragini Dwivedi, who had been arrested by the police for allegedly consuming and supplying drugs at parties and events organized by her and others, and set aside a Karnataka High Court order wherein her bail plea was dismissed.

Tags : SUPREME COURT   RAGINI DWIVEDI  

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