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SC: Committee to Proceed With or Without Farmers’ Participation on the Agricultural Laws - (21 Jan 2021)

CIVIL

Supreme Court has told the protesting farmers’ unions that its committee, tasked to submit a report to the Court after collating farmers’ views on the contentious agricultural laws, would proceed with or without their participation and strongly deprecated attempts to besmirch the reputation of members of the panel by branding them as biased.

Tags : SUPREME COURT   AGRICULTURAL LAWS  

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