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SC Seeks Details of Actions Taken by States on Misuse of Forest Land - (01 Feb 2016)

SC has sought details of action taken by States against those who wrongly claimed forest land as traditional forest dwellers under a 2006 Act amid claims by NGOs and activists that the law had only led to encroachment and a severe depletion in forest areas in the country.

Tags : SC  MISUSE OF FOREST LAND  

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