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Jharkhand HC Directs GST Authority to Open GSTN portal Enabling Form in GST RFD-01 - (21 Jan 2021)

GOODS AND SERVICES TAX

Jharkhand High Court has directed the Goods and Services Tax Authority either to open a GSTN portal enabling the application for refund in GST RFD-01 or to manually accept the application for refund.

Tags : JHARKHAND HIGH COURT   FORM GST RFD-01  

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