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Supreme Court Refuses to Entertain Plea to Close Ashrams Run by 'Fake Babas' - (21 Jan 2021)

CIVIL

Supreme Court has refused to entertain a writ petition which sought directions to close ashrams run by 'fake babas', saying that the matter did not fall within its realm.

Tags : SUPREME COURT   ASHRAMS RUN BY 'FAKE BABAS'  

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