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Bombay HC Grants Transit Pre-Arrest Bail to Director, Producer, Writer, Amazon Content Head - (21 Jan 2021)

CRIMINAL

Bombay High Court has granted transit anticipatory bail to Tandav web series director Ali Abbas Zafar, producer Himanshu Mehra, Amazon content head Aparna Purohit and writer Gaurav Solanki enabling them to seek regular pre-arrest bail from Uttar Pradesh.

Tags : BOMBAY HIGH COURT   PRE-ARREST BAIL TO DIRECTOR   PRODUCER   WRITER   AMAZON CONTENT HEAD  

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