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Kerala HC Put Stay on FIR Order Against CM Oommen Chandy - (01 Feb 2016)

Kerala HC has stayed a Thrissur vigilance court order to register an FIR against Chief Minister Oommen Chandy while recommending administrative action against judge S S Vasan for the undue hasty order and for crossing limits in his observations.

Tags : KERALA HC   OOMMEN CHANDY  

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