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Mumbai Sessions Court Dismisses Bail Apllication of Ex-CEO of BARC, Partho Dasgupta - (21 Jan 2021)

CRIMINAL

Mumbai Sessions Court has dismissed the bail application of Partho Dasgupta, ex-CEO of the Broadcast Audience Research Council (BARC), who was arrested in the alleged Television Rating Points (TRP) scam case on December 24, 2020.

Tags : MUMBAI SESSIONS COURT   PARTHO DASGUPTA  

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