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SC Issues Notice on Plea for Reconstitution of Committee to Resolve Deadlock of Farmers and Govt - (20 Jan 2021)

CIVIL

Supreme Court has issued notice on an application seeking re-constitution of the Committee appointed by the Top Court for the purpose of holding talks between the Central Government and the farmers for a resolution of the protests due to the three contentious farm laws.

Tags : SUPREME COURT   COMMITTEE TO RESOLVE DEADLOCK BETWEEN FARMERS AND GOVERNMENT  

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