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Allahabad HC Seeks Response on Compensation of Trees Cut for Road Development Activities - (20 Jan 2021)

ENVIRONMENT

Allahabad High Court has sought the responses of the Uttar Pradesh Government and the National Highways Authority of India (NHAI) on a Public Interest Litigation seeking minimum cutting of trees during development activities being carried out in the State's capital and nearby cities.

Tags : ALLAHABAD HIGH COURT   ROAD DEVELOPMENT ACTIVITIES  

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