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SC: Issue of Maintaining Law and Order Exclusively Domain of Police - (19 Jan 2021)

CIVIL

Supreme Court has stated in plea by Centre seeking a direction to restrain a proposed Republic Day ‘tractor rally’ in the Capital by farmers, who are protesting against the three new farm laws at Delhi’s Singhu border for the last 50 days, that the issue of maintaining law and order was exclusively the domain of Delhi Police and that the constitutional Court could not be the authority to deal with situations that could arise from the tractor march.

Tags : SUPREME COURT   TRACTOR RALLY IN DELHI  

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