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Karnataka HC Rejects Devegowda's Plea to Reopen Defamation Suit for Producing Additional Evidence - (19 Jan 2021)

CIVIL

Karnataka High Court has dismissed a petition filed by Rajya Sabha Member and former Prime Minister of India, H D Devegowda, seeking to quash a civil Court disallowing him to adduce evidence at trial stage in a defamation suit, initiated against him.

Tags : KARNATAKA HIGH COURT   H D DEVEGOWDA  

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