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SC Issues Contempt Notice over Allowing Demolition of Ambedkar Sthal-Bhagidhari Bhawan Boundary Wall - (01 Feb 2016)

SC has issued contempt notices to UP Chief Secretary and Principal Secretary of Urban Planning Department for allegedly violating its orders by allowing demolition of the outer boundary wall of Ambedkar Sthal and Bhagidhari Bhawan in Lucknow.

Tags : SC   AMBEDKAR STHAL-BHAGIDHARI BHAWAN BOUNDARY WALL  

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