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SC Grants Bail to Sandeep Gururaj, Former Deputy General Manager of MEMG - (19 Jan 2021)

CRIMINAL

Supreme Court has granted bail to Sandeep Gururaj, Former Deputy General Manager of Manipal Education and Medical Group (MEMG), accused of siphoning off funds from the company accounts.

Tags : SUPREME COURT   SANDEEP GURURAJ  

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