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Allahabad HC Seeks Response of GST Authority on Software Glitches - (19 Jan 2021)

GOODS AND SERVICES TAX

Allahabad High Court has sought the response of the Central Goods & Services Tax (CGST) Authority in a case relating to technical glitches in its software for issuing online show cause notices to alleged defaulters.

Tags : ALLAHABAD HIGH COURT   SOFTWARE GLITCHES  

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