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Delhi HC Refuses to Issue Notice on Plea Against Whatsapp’s New Privacy Policy - (18 Jan 2021)

MEDIA AND COMMUNICATION

Delhi High Court has said that it will not issue notice in the Petition against Whatsapp application and its contentious updated privacy policy, observing that WhatsApp is a 'private app' and that the users voluntarily use the app even though they have the option to not use it.

Tags : DELHI HIGH COURT   WHATSAPP’S NEW PRIVACY POLICY  

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