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Delhi HC Issues Notice in Plea Regarding Non Implementation of Guidelines for Scrapping of Vehicles - (18 Jan 2021)

MOTOR VEHICLES

Delhi High Court has issued notice in a plea filed by the Society for Alternate Fuel and Environment (SAFE) for non implementation of the Guidelines for Scrapping of Motor Vehicles in Delhi, 2018 by the Govt of National Capital Territory of Delhi.

Tags : DELHI HIGH COURT   GUIDELINES FOR SCRAPPING OF VEHICLES  

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