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Calcutta HC Issues Notice of Contempt on Visva-Bharati University for Non-Compliance of Order - (18 Jan 2021)

CONTEMPT OF COURT

Calcutta High Court has issued show cause notice of contempt to the Visva-Bharati University. The Court has summoned the University Registrar & Registrar (Acting) on 4th February, 2021 for non-compliance of its previous order in a case pertaining to payment of salary to Professor of Manipuri Dance.

Tags : CALCUTTA HIGH COURT   VISVA-BHARATI UNIVERSITY  

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