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Karnataka HC: Bangalore Turf Club, Mysore Race Club are Public Authorities Under RTI Act - (18 Jan 2021)

RIGHT TO INFORMATION

Karnataka High Court has held that Bangalore Turf Club Limited, Mysore Race Club Limited, The Institution Of Engineer (India) Karnataka State and Ladies Club, are all 'public authority' as defined under the Right to Information Act, 2005.

Tags : KARNATAKA HIGH COURT   BANGALORE TURF CLUB   MYSORE RACE CLUB  

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