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Allahabad HC Bars Amethi Police from Taking Coercive Action Against Interfaith Couple - (15 Jan 2021)

CRIMINAL

Allahabad High Court has barred Amethi police from taking any coercive action against an interfaith couple in a three-year-old case being investigated against the backdrop of the newly promulgated Uttar Pradesh Prohibition of Unlawful Religious Conversion Ordinance 2020.

Tags : ALLAHABAD HIGH COURT   COERCIVE ACTION AGAINST INTERFAITH COUPLE  

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