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AAR, Gujarat: 18% GST on Mosquito Repellent ‘Aayudh-Mosx’ - (15 Jan 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Gujarat has ruled that 18% Goods and Service Tax shall apply on mosquito repellent ‘Aayudh-Mosx’.

Tags : AUTHORITY OF ADVANCE RULING   ‘AAYUDH-MOSX’  

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