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AAR, Gujarat: 18% GST on Non-Woven Bags Manufactured Through Non-Woven Fabric - (15 Jan 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Gujarat has ruled that 18% Goods and Services Tax shall apply on non-woven bags manufactured through non-woven fabric.

Tags : AUTHORITY FOR ADVANCE RULING   NON-WOVEN BAGS  

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