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Delhi HC Orders All Subordinate Courts to Sit Physically on Alternate Day Basis - (15 Jan 2021)

CIVIL

Delhi High Court has instructed the Principal District & Sessions Judges and the Principal Judge, Family Court to start physical hearings on alternate days basis from 18th January, 2021. The Court shall hear matters through video conferencing on non physical days.

Tags : DELHI HIGH COURT   PHYSICAL SITTING OF COURTS  

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