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Delhi HC Seeks Response on Transgender Man's Plea Seeking Change of Details in School Certificates - (15 Jan 2021)

CIVIL

Delhi High Court has sought for a response from Union of India and Central Board of Secondary Education on an Application filed by a transgender man who is seeking for a change of his name and photograph in his school certificates.

Tags : DELHI HIGH COURT   CHANGE OF DETAILS IN SCHOOL CERTIFICATES  

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