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Special NIA Court Allows Sudha Bharadwaj Access of Five Books a Month - (14 Jan 2021)

CRIMINAL

Special National Investigation Agency (NIA) Court has allowed access of five books a month to lawyer and activist Sudha Bharadwaj, who is accused in the caste based violence that took place on the 200th anniversary of the Battle of Bhima Koregaon on 1st January, 2018.

Tags : SPECIAL NATIONAL INVESTIGATION AGENCY   SUDHA BHARADWAJ  

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