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Delhi High Court Issues Notice to Future Retail, Reliance in Amazon Appeal - (14 Jan 2021)

CIVIL

Delhi High Court has issued notice on Amazon's appeal against Single Judge Bench Justice Mukta Gupta's order on Future Retail's plea on the Reliance-Future Rs. 24, 713 Crores deal.

Tags : DELHI HIGH COURT   FUTURE RETAIL   RELIANCE   AMAZON  

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