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Supreme Court Takes Suo Moto Action on 'Remediation of Polluted Rivers' - (14 Jan 2021)

ENVIRONMENT

Supreme Court has taken suo moto cognizance on the issue of "remediation of polluted rivers". The Court has observed that one of the major causes of water pollution was the discharge of non treated/ partially treated municipal waste and effluents of various States and cities.

Tags : SUPREME COURT   REMEDIATION OF POLLUTED RIVERS  

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