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Central Board of Direct Taxes Introduces Faceless Penalty Scheme 2021 - (14 Jan 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has introduced the Faceless Penalty Scheme 2021 which will digitise issuing of penalties on assessees under the faceless taxation regime.

Tags : CENTRAL BOARD OF DIRECT TAXES   FACELESS PENALTY SCHEME 2021  

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