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SEBI Bans Hemant Ghai for Alleged Fraudulent Trade Activities - (14 Jan 2021)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) has banned CNBC Awaaz anchor Hemant Ghai, his wife and mother from the securities market for allegedly indulging in fraudulent trade activities.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   HEMANT GHAI  

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