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Kumbh Mela: Uttarakhand High Court Directs Authorities to Frame SOP - (13 Jan 2021)

CIVIL

Uttarakhand High Court has directed the State Authorities to discuss the ways and means which need to be utilized for resolving the logistical problems of organising Kumbh Mela 2021. The Court further asked the Central Government to take steps for issuance of Standard Operating Procedure (SOP) dealing with Kumbh Mela 2021.

Tags : UTTARAKHAND HIGH COURT   KUMBH MELA   SOP  

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