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CBDT Launches Online Portal for Filing Complaints Regarding Tax Evasion - (13 Jan 2021)

DIRECT TAXATION

Central Board of Direct Taxes has launched an automated dedicated online portal on the e-filing website of the Department to receive and process complaints of tax evasion, foreign undisclosed assets as well as complaints regarding benami properties.

Tags : CBDT   ONLINE PORTAL   TAX EVASION  

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