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SC Refuses to Entertain Speaker's Plea Against HC Stay on Disqualification Notice to Babulal Marandi - (13 Jan 2021)

ELECTION

Supreme Court has refused to entertain a special leave petition filed by the Speaker of Jharkhand assembly challenging the stay ordered by the Jharkhand High Court on the disqualification notice served on Babulal Marandi MLA.

Tags : SC   DISQUALIFICATION NOTICE   BABULAL MARANDI  

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