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Gauhati High Court Puts On Hold Notification Derecognising Assam Leader of Opposition - (13 Jan 2021)

CIVIL

Gauhati High Court has stayed an Assam assembly notification that derecognised Congress MLA Debabrata Saikia as the Leader of Opposition, saying it was "unsustainable under law."

Tags : GAUHATI HIGH COURT   NOTIFICATION   LEADER OF OPPOSITION  

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